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SC Issues Notice in Contempt Petition Over Failure to Pay Compensation to Victims - (25 Feb 2022)

CONTEMPT OF COURT

Supreme Court has issued notice in a contempt petition preferred by victims of spread of toxic pesticide called Endosulfan alleging failure on the part of State Government of Kerala to disburse compensation of Rs 5 lakhs to affected persons.

Tags : SUPREME COURT   FAILURE TO PAY COMPENSATION TO VICTIMS  

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