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Delhi HC Directs Twitter to Take Down Tweets of Historian Audrey Truschke - (25 Feb 2022)

MEDIA AND COMMUNICATION

Delhi High Court has directed Twitter to take down within 48 hours the tweets of historian Audrey Truschke, in which the allegation of plagiarism was made against historian Vikram Sampath in connection with his works on Vinayak Damodar Savarkar.

Tags : DELHI HIGH COURT   TWEETS OF HISTORIAN AUDREY TRUSCHKE  

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