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CIC Seeks Reply from MP, MLA as to Why They Should Not be Declared "Public Authority" - (17 Mar 2016)

Central Information Commission (CIC) has issued show cause notices to a BJP MP and a Nagaland MLA, in separate cases, seeking their explanation why they should not be declared "public authority" to answer people's queries under the RTI Act.

Tags : CENTRAL INFORMATION COMMISSION   RTI ACT  

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