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Karnataka HC Quashes Defamation Case Against MP Rajeev Chandrashekhar - (24 Feb 2022)

CRIMINAL

Karnataka High Court has quashed the defamation proceedings against Member of Parliament, Rajeev Chandrashekhar, initiated in the year 2012, when he was the Managing Director of Suvarna News 24/7 Kannada Television Channel.

Tags : KARNATAKA HIGH COURT   MP RAJEEV CHANDRASHEKHAR  

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