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Bombay HC Refuses to Stay Gangubai Kathiawadi Movie Release Over Alleged Defamation of Kamathipura - (24 Feb 2022)

MEDIA AND COMMUNICATION

Bombay High Court has refused to stay the release of Sanjay Leela Bhansali's Gangubai Kathiawadi slated to hit theatres on February 25. The Court has disposed of one PIL while dismissing another PIL by MLA Amin Patel and a petition filed by residents of Kamathipura.

Tags : BOMBAY HIGH COURT   GANGUBAI KATHIAWADI MOVIE  

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