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Allahabad HC Commutes Death Sentence to 4 People in 27- Year Old Murder Case - (24 Feb 2022)

CRIMINAL

Allahabad High Court has commuted the death sentence awarded to 4 people in a 27-year-old murder case while noting that the case did not fall in the category of 'rarest of rare cases', warranting capital punishment.

Tags : ALLAHABAD HIGH COURT   COMMUTATION OF DEATH SENTENCE  

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