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Delhi High Court Dismisses Plea for Implementation of Whistle Blowers Protection Act, 2014 - (24 Feb 2022)

CRIMINAL

Delhi High Court has refused to entertain a Public Interest Litigation seeking a direction upon the Parliament to bring into force the Whistle Blowers Protection Act, 2014.

Tags : DELHI HIGH COURT   WHISTLE BLOWERS PROTECTION ACT   2014  

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