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Delhi HC Disposes of PIL Alleging CAA-NRC Protest Site Being Illegally Converted Into Memorial - (24 Feb 2022)

CIVIL

Delhi High Court has disposed of a Public Interest Litigation alleging that the CAA-NRC protest site at city's Shaheen Bagh area is illegally being converted into a memorial, with a direction to the South Delhi Municipal Corporation and other concerned authorities to look into the petitioner's grievance.

Tags : DELHI HIGH COURT   CAA-NRC PROTEST SITE  

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