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Madras HC Dismisses Plea Challenging Appointment of Executive Officers in Hindu Temples - (24 Feb 2022)

CIVIL

Madras High Court has dismissed a public interest litigation filed by Indic Collective Trust and its President TR Ramesh challenging the appointment of executive officers to Hindu temples by the HR & CE Commissioner.

Tags : MADRAS HIGH COURT   APPOINTMENT OF EXECUTIVE OFFICERS IN HINDU TEMPLES  

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