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AP HC Directs to File Counter Along with Copy of Report of Pay Revision Commission - (24 Feb 2022)

CIVIL

Andhra Pradesh High Court has directed the State government to file a counter along with a copy of the report of the Pay Revision Commission (PRC) within two weeks and to make available all the Government Orders issued in this regard to the petitioner, AP Gazetted Officers’ Association JAC chairman K.V. Krishnaiah in a week.

Tags : ANDHRA PRADESH HIGH COURT   PAY REVISION COMMISSION  

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