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Delhi HC Issues Notice on PIL Over Illegal Constructions And Encroachments In Okhla Industrial Area - (23 Feb 2022)

CIVIL

Delhi High Court has issued notice on a suo moto public interest litigation registered over the issue of illegal constructions and encroachments of public land in city's Okhla industrial area.

Tags : DELHI HIGH COURT   ILLEGAL CONSTRUCTIONS AND ENCROACHMENTS  

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