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Allahabad HC Denies Bail to Man Who Allegedly Sent Girlfriend's Intimate Pictures to Her Family - (23 Feb 2022)

CRIMINAL

Allahabad High Court has denied bail to a man who allegedly shared intimate pictures of his girlfriend with her family members as it noted that this was an exclusive case of betrayal of the faith of the victim by the applicant. The Court has observed that while the victim permitted the accused to have those photographs under certain confidence and understanding, the applicant/accused had backstabbed her and betrayed her to its core.

Tags : ALLAHABAD HIGH COURT   BAIL   SHARING INTIMATE PICTURES  

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