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Allahabad HC Stays Arrest of Man on FIR Against Live-in Relationship with Married Woman - (23 Feb 2022)

CIVIL

Allahabad High Court has stayed the arrest of a man and his family members who is living with a married woman in connection with an FIR registered against him by the husband of the woman.

Tags : ALLAHABAD HIGH COURT   ARREST   LIVE-IN RELATIONSHIP WITH MARRIED WOMAN  

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