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Calcutta HC Orders Cancellation of Appointment of Assistant Teachers in Murshidabad District - (23 Feb 2022)

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Calcutta High Court has ordered the cancellation of appointment of six assistant teachers in the Murshidabad district after noting that they had been illegally appointed pursuant to the illegal recommendation of the West Bengal School Service Commission (WBSSC).

Tags : CALCUTTA HIGH COURT   APPOINTMENT OF ASSISTANT TEACHERS IN MURSHIDABAD DISTRICT  

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