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Delhi Court Issues Notice on Appeal Against Civil Judge Order Dismissing Suit to Restore Temples - (23 Feb 2022)

CIVIL

Delhi Court has issued notice on an appeal filed against the order of a Civil Judge dismissing a civil suit filed on behalf of Jain deity Tirthankar Lord Rishabh Dev and Hindu deity Lord Vishnu alleging that the Quwwat-Ul-Islam Masjid situated within the Qutub Minar Complex in Mehrauli was built in place of a temple complex and seeking restoration of the temple complex comprising as many as 27 temples.

Tags : DELHI COURT   RESTORATION OF TEMPLES   QUTUB MINAR COMPLEX  

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