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CBIC: Coaching Institutes to Pay 18% GST on Composite Supply Basis - (23 Feb 2022)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs ( CBIC ) has clarified that, Coaching Institutes are required to pay 18% Goods and Services Tax (GST) on Composite Supply basis.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   COACHING INSTITUTES  

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