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AP HC Upholds Interim Suspension of Invitees to Tirumala Tirupati Devasthanams Trust Boards - (23 Feb 2022)

CIVIL

Andhra Pradesh High Court has upheld the interim suspension of the 51 special invitees appointed by the State government to the Tirumala Tirupati Devasthanams (TTD) Trust Board and directed counsel to file petitions on the Ordinance promulgated in this regard.

Tags : ANDHRA PRADESH HIGH COURT   TIRUMALA TIRUPATI DEVASTHANAMS TRUST BOARDS  

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