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Delhi HC Asks Govt to Publish Requisite Standards on Collection of Blood Samples for COVID 19 - (22 Feb 2022)

CIVIL

Delhi High Court has asked the Delhi Government to publish requisite standards as to the collection of blood sample for conducting COVID 19 related tests in consultation with Indian Council of Medical Research (ICMR) within a week.

Tags : DELHI HIGH COURT   COLLECTION OF BLOOD SAMPLES FOR COVID 19  

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