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Karnataka HC Refuses Interim Relief to Permit Degree College Students to Wear Headscarves - (22 Feb 2022)

EDUCATION

Karnataka High Court has refused to grant any interim relief to two degree college students of Bhandarkar College of Arts and Science, Udupi, who sought directions to the college to permit them to attend classes wearing their headscarf (hijab).

Tags : KARNATAKA HIGH COURT   HIJAB BAN  

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