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Punjab & Haryana High Court Refuses to Quash FIR Against Yuvraj Singh - (22 Feb 2022)

CRIMINAL

Punjab and Haryana High Court has rejected the petition seeking quashing of FIR against the cricketer Yuvraj Singh, in Hansi, Haryana for using the word Bhangi during an Instagram live.

Tags : PUNJAB AND HARYANA HIGH COURT   FIR AGAINST YUVRAJ SINGH  

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