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Delhi Court Remands Khurram Parvez & Two Others To NIA Custody in Alleged Terror Funding Case - (22 Feb 2022)

CRIMINAL

Delhi Court has remanded human rights activist Khurram Parvez and two others namely Muneer Ahmad Kataria and Arshid Ahmad Tonch to NIA custody till February 25 in connection with an alleged terror funding case.

Tags : DELHI COURT   TERROR FUNDING CASE  

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