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Kerala HC Stays Demand Notice Asking State Co-Operative Bank to Pay Outstanding Amount - (22 Feb 2022)

DIRECT TAXATION

Kerala High Court has stayed the demand notice issued by the Deputy Commissioner of Income Tax asking the State Co-operative Bank to pay the outstanding amount for the financial year 2019-20 in a plea moved by the said Bank.

Tags : KERALA HIGH COURT   STATE CO-OPERATIVE BANK  

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