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Bombay HC Suggests on Withdrawal of Circular Prohibiting Unvaccinated Persons on Local Trains - (22 Feb 2022)

CIVIL

Bombay High Court has suggested the Maharashtra Government withdraw an August 2021 circular, and allow unvaccinated persons to travel by the local train considering the Covid-19 situation had considerably improved.

Tags : BOMBAY HIGH COURT   PROHIBITING UNVACCINATED PERSONS ON LOCAL TRAINS  

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