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Calcutta HC Takes Suo Moto Cognisance of Alleged Murder of Social Activist Anis Khan in Amta - (22 Feb 2022)

CRIMINAL

Calcutta High Court has taken suo moto cognisance of the alleged murder of social activist Anis Khan in Amta in Howrah district. The incident led to widespread protests and demands for investigation by an independent agency.

Tags : CALCUTTA HIGH COURT   MURDER OF SOCIAL ACTIVIST ANIS KHAN  

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