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CBI Court Sentences Lalu Prasad Yadav to 5 Years Imprisonment in Doranda Treasury Case - (22 Feb 2022)

CRIMINAL

Central Bureau of Investigation (CBI)Court, Ranchi has sentenced former Chief Minister of Bihar, Lalu Prasad Yadav to five years' imprisonment and also imposed a Rs. 60 Lakh fine on him in the case of illegal withdrawal of 139.5 crores from Doranda Treasury.

Tags : CENTRAL BUREAU OF INVESTIGATION COURT   DORANDA TREASURY CASE  

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