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Allahabad High Court Stays Demolition of 100-Yr-Old Clinic, Restaurant - (21 Feb 2022)

CIVIL

Allahabad High Court has stayed the proposed demolition of a hundred-year-old homeopathic clinic and restaurant for the purpose of constructing the Prayagraj airport corridor.

Tags : ALLAHABAD HIGH COURT   DEMOLITION OF 100-YR-OLD CLINIC   RESTAURANT  

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