SC: CBDT Circulars do not Bind Courts in Income Tax Matters  ||  SC: Gujarat Saw Several Hooch Tragedies despite Prohibition on Liquor  ||  SC: Interest Continues if Award-Holder Cannot Freely Withdraw Conditional Deposit  ||  SC Urges Law Commission to Examine Law Governing Deposits Made in Courts  ||  SC: Civil Court Cannot Grant Interim Relief While Leave Application Against Public Trust is Pending  ||  Calcutta HC Upholds ITC Injunction, Says ‘Gold’ Has Acquired Secondary Meaning  ||  MP High Court Denies Compensation as Pregnancy Pre-Dated Sterilization Surgery  ||  Delhi HC: MACT Must Assess Claimant’s Need Before Denying Release of FDR Compensation  ||  Delhi HC Orders Interpol Red Corner Notice Against Man Facing Contempt Over Remarks Against Judges  ||  Gujarat HC Allows Seven-Day Parole to Convict in Bilkis Bano Case    

Allahabad High Court Stays Demolition of 100-Yr-Old Clinic, Restaurant - (21 Feb 2022)

CIVIL

Allahabad High Court has stayed the proposed demolition of a hundred-year-old homeopathic clinic and restaurant for the purpose of constructing the Prayagraj airport corridor.

Tags : ALLAHABAD HIGH COURT   DEMOLITION OF 100-YR-OLD CLINIC   RESTAURANT  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved