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Conversion/Switch of Government of India (GoI)'s Securities- (Reserve Bank of India) (17 Feb 2022)

MANU/RPRL/0080/2022

Banking

As per the issuance Calendar for Marketable Dated Securities, auction for switches of government securities is scheduled on the third Monday of every month. On a review, as the budgetary provision of switches for the current year has been completed, it has been decided, in consultation with the Government of India, not to conduct the switch auctions scheduled to be held in February and March 2022.

Tags : CONVERSION   GOI   SECURITIES  

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