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SEBI Allows FPIs to Invest in REITs, AIFs and Bonds under Default - (16 Mar 2016)

Securities and Exchange Board of India (SEBI) has allowed Foreign Portfolio Investors or FPIs to invest in units of Real Estate Investment Trusts (REITs), Infrastructure Investment Trusts (InvIts) and Category III Alternative Investment Funds (AIFs).

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   REITS   AIFS  

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