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P&H HC Asks Centre to Take Appropriate Steps to Remove Pay Anomaly for Defence Forces - (21 Feb 2022)

DEFENCE

Punjab and Haryana High Court has asked the Central Government to take appropriate steps in removing pay anomaly while noting that it is adversely impacting and affecting the morale of the Defence Forces.

Tags : PUNJAB AND HARYANA HIGH COURT   PAY ANOMALY FOR DEFENCE FORCES  

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