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Madras HC Directs NMC to Circulate Expert Committee Report on Conversion Therapy - (21 Feb 2022)

CIVIL

Madras High Court has directed the National Medical Commission (NMC) to circulate the expert committee report and recommendations pertaining to Conversion Therapy among the State Medical Councils empowered under the NMC Act, 2019 to take disciplinary action against professional misconduct. The court has instructed that NMC should complete the exercise within four weeks.

Tags : MADRAS HIGH COURT   CONVERSION THERAPY  

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