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SC Upholds Kerala Govt Order Granting Exemption to Existing Board Employees for Qualification - (21 Feb 2022)

ELECTRICITY

Supreme Court has upheld a Kerala Government Order which granted exemptions to several existing Board employees from the qualifications under the Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2010.

Tags : SUPREME COURT   EXEMPTION TO EXISTING BOARD EMPLOYEES  

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