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SC Issues Notice on Challenge Against HC Quashing 41% Reservation in Goa Medical College - (21 Feb 2022)

EDUCATION

Supreme Court has issued notice on a Special Leave Petition filed by Gomantak Bhandari Samaj challenging the order of the Bombay High Court at Goa Bench which quashed and set aside the decision of the Government of Goa to implement, for the first time, reservations in the Postgraduate Courses at Goa Medical College to the extent of 41% in favour of ST (12%), SC (25%) and OBC (27%) communities from the academic year 2021-2022.

Tags : SUPREME COURT   RESERVATION IN GOA MEDICAL COLLEGE  

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