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Delhi HC Restrains Historian Audrey Truschke & Others from Publishing Defamatory Material - (18 Feb 2022)

MEDIA AND COMMUNICATION

Delhi High Court has restrained historian Dr. Audrey Truschke and other persons from publishing any defamatory material against historian Dr. Vikram Sampath against him till April 1 on Twitter as well as other online or offline platforms.

Tags : DELHI HIGH COURT   HISTORIAN AUDREY TRUSCHKE  

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