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Calcutta High Court Dismisses PIL Seeking Removal of WB Governor Jagdeep Dhankhar - (18 Feb 2022)

CIVIL

Calcutta High Court has dismissed a Public Interest Litigation praying for a direction to the Central government to remove Jagdeep Dhankhar as the Governor of West Bengal, claiming that he was acting as the mouthpiece of the Bharatiya Janata Party.

Tags : CALCUTTA HIGH COURT   WB GOVERNOR JAGDEEP DHANKHAR  

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