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Calcutta HC Allows Medical Termination of Approximately 35 Weeks Old Foetus - (18 Feb 2022)

CIVIL

Calcutta High Court has allowed termination of 34 weeks 6 days old foetus of a woman after taking into consideration that there are remote chances of the child surviving or leading a normal life.

Tags : CALCUTTA HIGH COURT   MEDICAL TERMINATION OF PREGNANCY  

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