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Allahabad HC Orders Immediate Medical & Financial Assistance for a Mentally Retarded Lady Found - (18 Feb 2022)

CIVIL

Allahabad High Court has ordered in a public interest litigation plea to provide medical and financial assistance for a mentally retarded lady found roaming on the roads of Lucknow, unattended.

Tags : ALLAHABAD HIGH COURT   MENTALLY RETARDED LADY  

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