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Delhi HC: While Seeking Review of Orders Passed in Civil Suit, Grounds of Order XLVII to be Satisfied - (18 Feb 2022)

CIVIL

Delhi High Court has observed that while seeking review of orders passed in a civil suit, the grounds mentioned in Order XLVII Rule 1 of the Code of Civil Procedure, 1908 have to be satisfied.

Tags : DELHI HIGH COURT   REVIEW OF ORDERS PASSED IN CIVIL SUIT  

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