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Tamil Nadu Govt Notifies Amendment to State Subordinate Police Officers’ Conduct Rules - (18 Feb 2022)

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Tamil Nadu Government has notified an amendment to the State's Subordinate Police Officers' Conduct Rules,1964 by the inclusion of Rule 24-C, prohibiting police officers from harassing LGBTQIA+ persons.

Tags : TAMIL NADU GOVERNMENT   AMENDMENT TO STATE SUBORDINATE POLICE OFFICERS’ CONDUCT RULES  

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