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Karnataka HC Directs Registry to Post Additional Sessions Judge for Training in Mysuru - (17 Feb 2022)

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Karnataka High Court has directed its Registry to post an Additional Session Judge, Mysuru, for training in the Judicial Academy in order to make him learn judicial discretion, in the interest of the institution and to protect the interest of seekers of justice.

Tags : KARNATAKA HIGH COURT   ADDITIONAL SESSIONS JUDGE  

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