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Rajasthan HC Denies Relief to CRPF Constable Removed from Service for Unauthorized Absence - (17 Feb 2022)

SERVICE

Rajasthan High Court, Jaipur has refused to interfere in the disciplinary authority's decision, which dismissed CRPF Constable-petitioner from service as he did not report for duty on completion of leave period.

Tags : RAJASTHAN HIGH COURT   CRPF CONSTABLE  

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