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Special Court, Mumbai Grants Bail to 9 Accused in Case Related to Property Sale in Delhi - (17 Feb 2022)

CRIMINAL

Special Court in Mumbai has granted bail to nine accused including Yes Bank founder Rana Kapoor, his wife Bindu and businessman Gautam Thapar in a case related to property sale in Delhi. Kapoor and Thapar, however, won't walk out of the prison yet, as they are in custody in another case.

Tags : SPECIAL COURT   MUMBAI   CASE RELATED TO PROPERTY SALE IN DELHI  

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