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P&H HC Directs Centre to Resolve Anomalies in Defence Pay Scale with 6th Central Pay Commission - (17 Feb 2022)

CIVIL

Punjab and Haryana High Court has directed the Central Government to resolve the anomalies that crept in the defence pay scale with the implementation of 6th Central Pay Commission.

Tags : PUNJAB AND HARYANA HIGH COURT   DEFENCE PAY SCALE WITH 6TH CENTRAL PAY COMMISSION  

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