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Supreme Court Seeks Reply from Search Engines Over Ads On Sex Determination of Foetus - (19 Aug 2015)

Supreme Court has sought reply from search engines like Google India, Yahoo India and Microsoft Corporation (I) Pvt Ltd on a plea that they were violating Indian laws and court order by not blocking advertisements on sex determination of foetus.

Tags : SUPREME COURT  GOOGLE INDIA   YAHOO INDIA  SEX DETERMINATION  

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