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Madras HC Dismisses Plea for Strict Implementation of NMC Fee Structure in Private Medical College - (17 Feb 2022)

EDUCATION

Madras High Court has refused to entertain a Public Interest Litigation for strict implementation of medical fees determined by the Government against 50% seats in Private Medical Colleges and Deemed Universities.

Tags : MADRAS HIGH COURT   NMC FEE STRUCTURE IN PRIVATE MEDICAL COLLEGE  

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