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Orissa HC Orders Constitution of Advocates Committee for Assessment of Ground Situation in Dhinkia - (17 Feb 2022)

CIVIL

Orissa High Court has ordered constitution of an advocates’ committee for assessment of the ground situation in Dhinkia, epicentre of anti-steel project in Jagatsinghpur district. The Court has directed to facilitate villagers’ safe return to their respective homes.

Tags : ORISSA HIGH COURT   ASSESSMENT OF GROUND SITUATION IN DHINKIA  

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