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Gauhati HC Dismisses Plea to Change APSC Mains Exam Date Clashing with UPSC IFS Exam - (16 Feb 2022)

EDUCATION

Gauhati High Court has dismissed a writ petition seeking change in the schedule of the Assam Public Service Commission (Mains) examination, as the same is clashing with the UPSC Indian Forest Service (IFS) examination, to be held on 27.02.2022.

Tags : GAUHATI HIGH COURT   CHANGE IN EXAM DATE  

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