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NGT Issues Notice over Illegal Mining at Narmada and Chambal Mines - (16 Mar 2016)

National Green Tribunal (NGT), after taking note of illegal sand excavation from 450 sand mines of Narmada and Chambal rivers, has issued a show cause notice to Madhya Pradesh Government and concerned authorities to give reason behind ongoing activity without permission, within 15 days.

Tags : NGT   MADHYA PRADESH GOVERNMENT  

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