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Gujarat HC Issues Notice on PIL Seeking Direction on Ban on Use of Loudspeakers - (16 Feb 2022)

CIVIL

Gujarat High Court has issued notice to the Gujarat Government on a Public Interest Litigation (PIL) plea seeking a direction to the state government to take appropriate measures for banning the use of loudspeakers in mosques all over the State.

Tags : GUJARAT HIGH COURT   BAN ON USE OF LOUDSPEAKERS  

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