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Allahabad HC Dismisses PIL Seeking Postponement of Assembly Polls on Ground of Discrepancies - (16 Feb 2022)

ELECTION

Allahabad High Court has dismissed a Public Interest Litigation (PIL) plea seeking postponement of Uttar Pradesh State Assembly Polls 2022 on grounds of certain discrepancies in the information/data provided by the Election Commission of India regarding UP Assembly polls.

Tags : ALLAHABAD HIGH COURT   POSTPONEMENT OF ASSEMBLY POLLS  

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