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Madras HC Sets Aside Appointment of Asst Professor in Department of Architecture - (16 Feb 2022)

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Madras High Court has directed the National Institute of Technology (Tiruchirapalli) to issue a fresh call for filling the vacancies, pointing towards the opacity with regards to the selection process followed by the for appointment to the post of Assistant Professor in the Department of Architecture.

Tags : MADRAS HIGH COURT   APPOINTMENT OF ASST PROFESSOR IN DEPARTMENT OF ARCHITECTURE  

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